Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(4)(ii) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999 (ii)The unused ballot papers and spoilt, returned and cancelled ballot papers; and