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[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(10)(c) in THE KERALA FINANCE ACT, 2020

(c)in sub-section (3), for the words “goods held in stock on the appointed day subject to”, the words “goods held in stock on the appointed day, within such time and in such manner as may be prescribed, subject to” shall be substituted and shall be deemed to have been substituted;