Supreme Court - Daily Orders
N Madanlal Daga (Huf) vs Asst. Commissioner Of Income Tax, ... on 19 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
REVISED
ITEM NO.29+49 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.29
Petition(s) for Special Leave to Appeal (C) No(s). 24484/2014
(Arising out of impugned final judgment and order dated 08/04/2014
in TCA No.767/2013 passed by the High Court Of Madras)
N MADANLAL DAGA (HUF) Petitioner(s)
VERSUS
ASST. COMMISSIONER OF INCOME TAX, CHENNAI Respondent(s)
WITH SLP(C)Nos.24546, 24549, 24561 & 24946 of 2014
(With Office Report)
Item No.49 :
SLP(C)No.25477/2014
(With office report)
Date : 19/09/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Anita Suman,Adv.
Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Ms. Niharika,Adv.
For M/s. K.J. John & Co.,Advs.
Mr. Kaushik Poddar,Adv.
For Respondent(s)
Mr. Satya Mitra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request made by the learned counsel for the petitioners, list the matters on 27th October, 2014.
Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.09.26 17:11:28 IST Reason: (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar ITEM NO.29+49 COURT NO.4 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Item No.29 Petition(s) for Special Leave to Appeal (C) No(s). 24484/2014
(Arising out of impugned final judgment and order dated 08/04/2014 in TCA No.767/2013 passed by the High Court Of Madras) N MADANLAL DAGA (HUF) Petitioner(s) VERSUS ASST. COMMISSIONER OF INCOME TAX, CHENNAI Respondent(s) WITH SLP(C)Nos.24546, 24549, 24561 & 24946 of 2014 (With Office Report) Item No.49 :
SLP(C)No.25785/2014
(With appl. For exemption from filing c/c of the impugned judgment) Date : 19/09/2014 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Ms. Anita Suman,Adv.
Mr. Pratap Venugopal,Adv. Ms. Surekha Raman,Adv.
Ms. Niharika,Adv.
For M/s. K.J. John & Co.,Advs.
Mr. Kaushik Poddar,Adv.
For Respondent(s) Mr. Satya Mitra,Adv.
UPON hearing the counsel the Court made the following O R D E R At the request made by the learned counsel for the petitioners, list the matters on 27th October, 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar