Supreme Court - Daily Orders
All India Naval Clerks Association vs Union Of India on 9 December, 2019
ITEM NO.8 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34401/2019
ALL INDIA NAVAL CLERKS ASSOCIATION & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.181210/2019-CONDONATION OF DELAY
IN REFILING / CURING THE DEFECTS )
Date : 09-12-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari,Adv.
Mr. Bharat Sood,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Ld. Counsel is present on behalf of petitioners.
Delay in refiling the petition is condoned. Registry to proceed further.
RAJIV KALRA Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.12.10 09:36:31 IST Reason: