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[Cites 0, Cited by 0] [Section 16C(1)] [Section 16C] [Entire Act]

State of Rajasthan - Subsection

Section 16C(1)(a) in RSWC Employees General Provident Fund Regulations, 1990

(a)intimate to the Sr. Accounts Officer on his pay bill or by letter the fact of, and reason for the reduction.