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[Cites 0, Cited by 0] [Section 8B(3)] [Section 8B] [Entire Act]

State of Rajasthan - Subsection

Section 8B(3)(c) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

(c)an eminent person in the domain of public service or social sector and has worked in those areas at least for a period of fifteen years.