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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(g) in Madhya Pradesh Arbitration Centre (Domestic and International) Rules, 2019

(g)comments, if any, concerning the number of Arbitrators and their choice in the light of the Claimant's proposals; and