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[Cites 0, Cited by 0] [Section 846(12)] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(12)(g) in Punjab Jail Manual, 1996

(g)1.860 kgs. of gram and 930 gms of oil-cake, should be issued to a working bullock from the 26th March to the 25th October and 2.325 Kgs of gram and 465 gms of oil-cake for the remaining period of the year.