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Union of India - Section

Section 8 in The Karanj Seeds Grading and Marking Rules, 2009

8. Conditions of certificate of authorisation.

(1)Every authorised packer shall follow all instructions specified by the Agricultural marketing Adviser from time to time.
(2)The authorised packer shall either set up his own laboratory as per norms or have access to an approved State Grading Laboratory or co-operative or association laboratory or a private commercial laboratory manned by a qualified chemist approved by the Agricultural Marketing Adviser or an officer authorised by him in this behalf in accordance with rule 9 of the General Grading and Marking Rules, 1988 for testing the quality of Karanj Seeds.
(3)The premises shall be maintained in perfect hygienic and sanitary conditions with proper ventilations and well lighted arrangement. The personnel engaged in these operations shall be in sound health and free from any infectious, contagious or communicable diseases.
(4)The premises shall have adequate storage facilities with pucca floor and free from rodent and insect infestation.
(5)The authorised packer and the approved chemist shall follow all instructions regarding testing, grading, packing, marking, sealing and maintenance of records which may be issued by the Agricultural Marketing Adviser or any other officer authorised by him in this behalf from time to time.