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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2)(ii) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(ii)Without prejudice to the generality of the powers vested under clause (i), the Competent Authority shall be entitled to -