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[Cites 0, Cited by 0] [Section 92AAA(2)] [Section 92AAA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AAA(2)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)the particulars of polling station or polling stations where the control unit has been used;