Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(f) in Assam Moslem Marriages and Divorces Registration Act, 1935

(f)for regulating such other matters as appear to Government necessary to effect the purposes of the Act. The Local Government may, from time to time, cancel or alter any such rules :