Bombay High Court
Sinhgad Technical Education Society ... vs Pawar Dipak Bhaskarrao And Ors on 21 March, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1725 OF 2022
Dr. Madhura Mansing Jagtap And Ors ....PETITIONER
V/S
The Principal, Sinhgad Institute Of Management
....RESPONDENT
And Computer Application And Ors WITH WRIT PETITION NO. 1778 OF 2022 Sinhagad Coolege Of Engineering By Its ....PETITIONER Principal V/S Tejaswinee Pawar And Ors ....RESPONDENT WITH WRIT PETITION NO. 1820 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Pawar Dipak Bhaskarrao And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 10523 OF 2021 Singhgad Institue Of Management And ....PETITIONER Computer Application By Its Principal And Anr.
V/S Madhura Mansing Jagtap And Ors ....RESPONDENT Page 1/4 ::: Uploaded on - 21/03/2024 ::: Downloaded on - 22/03/2024 17:54:05 ::: WITH WRIT PETITION NO. 1821 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Vihang Vijay Waghmare ....RESPONDENT WITH WRIT PETITION NO. 1817 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Ninad Kamalakar Kulkarni And Ors ....RESPONDENT WITH WRIT PETITION NO. 1819 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Mohammed Ismail And Ors ....RESPONDENT WITH WRIT PETITION NO. 1775 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Seema Raghunath Shirke (seema Vijay Khairkar) ....RESPONDENT WITH WRIT PETITION NO. 1732 OF 2022 Vihang Vijay Waghmare And Ors ....PETITIONER V/S Sinhgad Technical Education Society And Ors....RESPONDENT Page 2/4 ::: Uploaded on - 21/03/2024 ::: Downloaded on - 22/03/2024 17:54:05 ::: WITH WRIT PETITION NO. 1783 OF 2022 Pawar Dipak Bhaskarrao And Ors ....PETITIONER V/S The President Sinhgad Technical Education ....RESPONDENT Society And Ors WITH WRIT PETITION NO. 1729 OF 2022 Suraj Bharadiya And Ors ....PETITIONER V/S The Principal Sinhgad Institute Of Technology....RESPONDENT And Ors WITH WRIT PETITION NO. 1728 OF 2022 Pradip Shantaram Langhe And Ors ....PETITIONER V/S The Principal Sinhgad Institute Of Technology....RESPONDENT And Ors WITH WRIT PETITION NO. 1727 OF 2022 Ms. Seema Raghunath Shirke (mrs. Seema Vijay....PETITIONER Khairkhar) And Ors V/S Sinhgad Technical Educational Society And Ors ....RESPONDENT WITH WRIT PETITION NO. 1731 OF 2022 Page 3/4 ::: Uploaded on - 21/03/2024 ::: Downloaded on - 22/03/2024 17:54:05 ::: Ninad Kamlakar Kulkarni And Ors ....PETITIONER V/S Sinhgad Technical Education Society And Ors....RESPONDENT CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 21st March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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