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Union of India - Section

Section 36 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

36. Pilot to ascertain quarantine and security compliance.

- A Pilot, on boarding an inward bound vessel, shall obtain the International Declaration of Health from the Master and if the answer to all questions in the declaration is in negative, grant free pratique. In case the answer to any question is in the affirmative or if the pilot is in doubt, he shall appraise the Dock Master at the Control Station immediately who in turn shall pass the information to the Port Health Officer. In the mean time, the Pilot shall anchor the vessel in suitable anchorage and await the Port Health Officer.Pilot on boarding the vessel shall co-ordinate with the Dock Master at the Control Station or the officer designated in relation to the International Ship & Port Security compliance.Part-VI Administrative Procedures