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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xvi) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(xvi)to deal with property belonging to or vested in the University in any manner which is considered necessary for promoting the objects of the University;