Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(b) in Bihar Vigilance Investigation Cadre Rules, 2012

(b)6 posts of spl. Vig. Unit shall be filled up by deputation by Home (Police) Department of by appointment on contract basis of retired police officer of Home (Police) Department of CBI.