Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] Union of India - Subsection Section 65(2)(iii) in THE INDUSTRIAL RELATIONS CODE, 2020 (iii)plantation as defined in clause (f) of section 2 of the Plantations Labour Act, 1951 (69 of 1951).