Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 189 in Nagaland Excise Rules 189. Advisory Committee. - The Deputy Commissioner should make settlements in consultation with an Advisory Committee of non-official gentlemen of standing to be nominated by him. The Committee shall consist of five members or less.
