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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Kala Amb Chamber Of Commerce & Industry vs . Uoi & Anr. on 22 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Kala Amb Chamber of Commerce & Industry Vs. UOI & Anr.

CWP No.4273 of 2019 .

22.03.2022 Present: Mr. Dikken Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, ASGI, for respondent No.1.

Mr. Vijay Arora, Advocate, for respondent No.2.

CWP No.4273 of 2019 & CMP No.15094 of 2019 Reply, as prayed for, be filed within four weeks. List thereafter. r (Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) March 22, 2022 Judge R.Atal/Mukesh ::: Downloaded on - 22/03/2022 20:13:28 :::CIS