Himachal Pradesh High Court
Kala Amb Chamber Of Commerce & Industry vs . Uoi & Anr. on 22 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kala Amb Chamber of Commerce & Industry Vs. UOI & Anr.
CWP No.4273 of 2019 .
22.03.2022 Present: Mr. Dikken Kumar, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for respondent No.1.
Mr. Vijay Arora, Advocate, for respondent No.2.
CWP No.4273 of 2019 & CMP No.15094 of 2019 Reply, as prayed for, be filed within four weeks. List thereafter. r (Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) March 22, 2022 Judge R.Atal/Mukesh ::: Downloaded on - 22/03/2022 20:13:28 :::CIS