Allahabad High Court
Arvind Kumar Singh & Another vs State Of U.P. & Others on 2 August, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 21691 of 2008 Petitioner :- Arvind Kumar Singh & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Veer Singh Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J. Case called out in the revised list. None appears to press this petition.
Learned A.G.A. has filed counter affidavit, wherein it is mentioned that in this case after investigation, the charge-sheet has been filed. In this view of the matter, the writ petition has become infructuous. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 2.8.2010 HSM