Himachal Pradesh High Court
Bimla Devi vs . Hrtc & Another on 7 April, 2022
Bench: Sabina, Satyen Vaidya
Bimla Devi Vs. HRTC & another .
CWP No.1829 of 2022 07.04.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Notice. Mr. Vikas Rajput, Advocate, accepts reply.
r to notice on behalf of the respondents and seeks time to file List with CWP No.1618 of 2022.
(Sabina) Judge (Satyen Vaidya) Judge April 07, 2022 (ps/vh) ::: Downloaded on - 07/04/2022 20:13:09 :::CIS