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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1A) in The West Bengal Co-Operative Societies Act, 1983

(1A)[ The State Government shall appoint the Additional Registrar of Co-operative Societies to be the Secretary of the Commission.] [Sub-Section (1A) first inserted by West Bengal Act 21 of 1990. then substituted by West Bengal Act 27 of 1997.]