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State of Andhra Pradesh - Section

Section 89 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

89. Prohibition of obstruction or molestation in execution of work.

- No person shall obstruct or molest any person authorized or empowered by or under this Act in the execution of his duty or of anything which he is authorized or empowered or required to do by virtue of or inconsequence of any of the provisions of this Act or any rule or regulation made there under.