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State of Meghalaya - Section

Section 10 in The Meghalaya Cinemas (Regulation) Rules

10. [ Fees for temporary Indoor Cinema License. [Amended vide Meghalaya Cinema (Regulation) (Amendment) Rule, 1990.]

- A fee of Rupees Rs. 100/- per mensem shall be paid for a Licence for a temporary Indoor Cinema and Rs. 20/- for a duplicate copy of the licence. A surcharge of Rs. 50/- shall be levied for failure to apply for renewal of the licence in time.]