Allahabad High Court
Kanta Prasad Kannaujia vs State Of U.P.& 2 Ors. on 18 September, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 30890 of 2013 Petitioner :- Kanta Prasad Kannaujia Respondent :- State Of U.P.& 2 Ors. Counsel for Petitioner :- Radha Kant Ojha Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Dinesh Maheshwari,J.
As prayed, put up this matter on 9th October, 2014, in the additional cause list.
Order Date :- 18.9.2014 M.A.A. ( Dinesh Maheshwari, J.) ( S.K. Singh, J.)