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Allahabad High Court

Kanta Prasad Kannaujia vs State Of U.P.& 2 Ors. on 18 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30890 of 2013
 

 
Petitioner :- Kanta Prasad Kannaujia
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.
 

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 9th October, 2014, in the additional cause list.

Order Date :- 18.9.2014 M.A.A. ( Dinesh Maheshwari, J.) ( S.K. Singh, J.)