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State of Madhya Pradesh - Section

Section 19 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

19. Return of objection statements.

- The objections, statements shall be returned to the Auditor with the replies to the objections duly recorded therein with the least possible delay. In any case they shall be returned to the Auditor within one to three days before the close of the audit, according as he may direct, irrespective of the fact whether all the objections have been fully answered or not.