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[Cites 0, Cited by 0] [Section 30C(2)] [Section 30C] [Entire Act]

Union of India - Subsection

Section 30C(2)(b) in The National Institute Of Pharmaceutical Education And Research Act,1998

(b)to lay down policy regarding cadres, methods of recruitment and conditions of service of employees, institution of scholarships and free-ships, levying of fees and other matters of common interest;