Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 87 in U.P. Revenue Code (Amendment) Act, 2016

87. Amendment of Section 112.

- In Section 112 of the said Code, in Hindi version, in sub-section (1), for the words ^^izkIr djs the words izkIr djs and for the words ^^lgfof/kok;sa dks the words lgfof/kokvksa dks shall be substituted.