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State of Bihar - Section

Section 51 in Bihar Boiler Operation Engineer's Rules, 1960

51. Penalty for contravention of the Rules.

- The owner of a boiler or any person who works or permits or causes the boiler to be worked at any time in contravention of Rules 3, 5, 6 and 7 whichever applies, shall be punishable with fine which may extend to Rs. 100.