Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 14]

Himachal Pradesh High Court

M/S Aditya Industries vs . State Of H.P. & Another on 13 January, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

M/s Aditya Industries vs. State of H.P. & another .

CWP No.360 of 2022 12.01.2022 Present: Mr. Dikken Kumar, Advocate, for the petitioner.

Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for the respondents.

Notice. Mr. Arvind Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. He prays for and is granted six weeks' time to file reply.

List on 25.02.2022.

(Sandeep Sharma) Vacation Judge 12th January, 2022 (reena) ::: Downloaded on - 24/12/2022 08:55:44 :::CIS