Kerala High Court
Union Of India vs K.Prabhakaran Nair on 8 June, 2007
Bench: K.S.Radhakrishnan, Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP No. 26136 of 1998(S)
1. UNION OF INDIA
... Petitioner
Vs
1. K.PRABHAKARAN NAIR
... Respondent
For Petitioner :SRI.MATHEWS J.NEDUMPARA
For Respondent :SRI.V.RAJAGOPAL
The Hon'ble MR. Justice K.S.RADHAKRISHNAN
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :08/06/2007
O R D E R
K.S.RADHAKRISHNAN & ANTONY DOMINIC, JJ.
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O.P. NO. 26136 OF 1998
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Dated this the 8th day of June, 2007
J U D G M E N T
Radhakrishnan, J.
The matter is of the year 1998. There is no representation on the side of the petitioner. The original petition is dismissed for non prosecution.
K.S.RADHAKRISHNAN, JUDGE.
ANTONY DOMINIC, JUDGE.
Rp