Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jharkhand - Subsection Section 79(c) in The Jharkhand Agricultural Produce Markets Rules, 2000 (c)[ appeal against surcharge above Rs. 500 before the Managing Director of the Board.] [Substituted by G.S.R. 12A dated 26.9.1993.]
