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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(3) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(3)The Tree Officer shall give his decision within sixty days from the date of receipt of the application:Provided that no permission shall be granted to any person from the same area on more than two occasions during the same year subject to a maximum area of one hectare at a time.