Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt.Kavita Rajput on 10 April, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2723 of 2023 (THE STATE OF MADHYA PRADESH Vs SMT.KAVITA RAJPUT) Dated : 10-04-2023 Shri Akhilendra Singh - Government Advocate for the appellant-State of M.P. Let the record of Court below requisitioned. List thereafter alongwith the record.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 4/11/2023
10:29:38 AM