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State of Jharkhand - Section

Section 139 in Bihar Education Code, 1961

139. Tours.

- Inspecting officers should arrange their tours so that they can visit the greatest number of schools with the minimum amount of travelling. The habit of making short excursions from headquarters, seeing two or three schools and then returning, is to be deprecated. Long daily journey should not be undertaken unless for special and adequate reasons.(R. & O. page 102.)