Rajasthan High Court - Jaipur
Dwarka Fatehpuriya S/O. Shri Raj Kumar ... vs Ranjana Choudhary, W/O. Col N S ... on 30 November, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 678/2022
Dwarka Fatehpuriya S/o. Shri Raj Kumar Fatehpuriya, Aged
About 52 Years, R/o. 3, Fatehpuriya Enclave, Dev Nagar, Tonk
Road Jaipur
----Petitioner
Versus
1. Ranjana Choudhary, W/o. Col N S Choudhary, R/o.d-35-A,
Subhash Marg, C-Scheme, Jaipur At Present Residing At
R/o. A- 143- A,krishna Marg, Shyam Nagar, Jaipur.
2. Rishi Fathepuriya, S/o. Shri Rajkumar Fathepuriya, R/o. 3,
Fatehpuriya Enclave, Dev Nagar, Tonk Road Jaipur At
Present Residing At R/o.c-5, Devnagar, Tonk Road, Jaipur-
302015
Contemnors-Respondents
3. Smt. Rajshri W/o Col. Shri Ms, Varma.r/10, Mohanpura, Merath (died during the pendency of suit on 16.01.2010) 3/1. Col. M.S. Verma S/o Shri Surajmal, aged about 74 years, (Husband (died during the pendency of suit) 3/2. Air Commdore Rohit Verma S/o Col. M.S. Varine, aged 36 years-Son 3/3. Rajat Verma S/o Col M.S. Verma, aged 34 years-son 3/4. Rahul Verma S/o Col. M.S. Varma aged 32 years, Son All are resident of 10 Mohan pura Merath UP.
4. Smt. Kusum Choudhary W/o Col. Bhagar Singh, R/o, H-
14, Chittranjan Marg, C-Scheme Jaipur.
5. Shri Vishnuvardhan Singh S/o Late Shri Atar Singh Choudhary, R/o C-325, Nirman Nagar, Kings Road, Ajmer Road, Jaipur.
6. Smt. Manju Choudhary W/o Shri C.P. Singh, R/o 31-A, Motikunj, Mathura.
7. Shri Sanjay Kumar S/o Late Shri Atar Singh Choudhary, R/o 724, Nagar, Nai Mandi, Muzaffar Nagar U.P.
8. Shri Vardhan Choudhary S/o Shri Sanjay Kumar, R/o 724, Patel Nagar, Nai Mandi Muzaffar Nagar, Uttar Pradesh.
9. Shri Konark Choudhary S/o Shri Sanjay Kumar, R/o 724 Patel Nagar, Nai Mandi, Muzaffar Nagar, Uttar Pradesh.
10. M/s High Street Flotechs Limited (Erstwhile Unilegwear (Downloaded on 03/12/2022 at 12:22:35 AM) (2 of 2) [CCP-557/2020] India Limited) through Director, Shanti Narayan, Registered Office F-86, Hirawal Industrial Area, Kanota, Distt. Jaipur
11. Smt. Neeta Sethia W/o Rajkumar Sethia, R/o B-23, Ram Marg, Shyam Nagar, Jaipur.
12. Shri Rajkumar Sethia S/o Shri Shrichand Sethia, R/o B-
23, Ram Marg, Shyam Nagar, Jaipur
13. Smt. Manbhar Fatehpuria W/o Rajkumar Fatehpuria, R/o 3, Fatehpuria Enclave, Dev Nagar, Tonk Road, Jaipur
----Performa-Respondents For Petitioner(s) : Ms. Pallavi Mehta, Adv. For Respondent(s) : Mr. Sanjay Rahar, Mr. Raunak Singhvi, Adv.
HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 30/11/2022 By order dated 14/11/2017 passed in S.B. Civil First Appeal No. 136/2014, a bench of this court has directed the parties to maintain status quo as regards to suit property.
This contempt petition has been filed as the respondents allegedly did not maintain the status quo rather damaged the boundary wall etc. The order passed by the bench is in the nature of interim injunction, restraining the parties from disturbing the status quo, hence, appropriate remedy to the aggrieved party is before the First Appellate Court itself by filing application under Order 39 CPC.
With the aforesaid observation, this contempt petition stands disposed of.
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