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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Rajasthan - Subsection

Section 9A(iv) in Rajasthan Civil Services (Pension) Rules, 1996

(iv)balance of any advance granted to the Government servant during the period of his service, remaining unpaid at the date of his retirement, together with interest, if any, chargeable thereon.]