Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 5 August, 2024
Author: Anoop Kumar Mendiratta
Bench: Anoop Kumar Mendiratta
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018, CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD
.....Petitioner
Through: Mr. Gurmehar S. Sistani. Adv.
versus
SANJIV KAPOOR & ANR
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 05.08.2024 The Hon'ble Judge is on leave today. Re-notify on 03.12.2024.
BY ORDER (COURT MASTER) AUGUST 5, 2024/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/08/2024 at 23:43:29