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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(ix) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(ix)that there shall be no age limit in the case of persons repatriated from East African Countries of Kenya, Tanganyika, Uganda and Zanzibar: