Gujarat High Court
Sundaram Finance Ltd - Thro' Rameshbhai ... vs Yunusbhai Habibbhai Khalifa & on 3 July, 2012
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
CR.A/794/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 794 of 2012
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SUNDARAM FINANCE LTD - THRO' RAMESHBHAI MOHANBHAI
SHENOY
Versus
YUNUSBHAI HABIBBHAI KHALIFA & 1
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Appearance :
MR MANISH J PATEL for Appellant
None for Respondent(s) : 1,
MS JIRGA JHAVERI APP for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 03/07/2012
ORAL ORDER
NOTICE returnable on 27th July 2012. Looking to the facts and circumstances of the case, Record and Proceedings is required to be called for. Therefore, the office is directed call for Record and Proceedings from the trial Court, so as to reach to this Court on or before 25th July 2012.
[ Z. K. SAIYED, J. ] vijay