Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Jammu-Kashmir - Section Section 11 in The Police Act, 1983 11. Police officers not to engage in other employment. - No Police officer shall engage in any employment or office whatever other than his duties under this Act. less expressly permitted to do so in writing by the Inspector General.
