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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(a)where all the concerned land-owners agree, by the Assistant Consolidation Officer of the Consolidation Officer, and;