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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(E) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(E)Chak Samiti. - (1) Managing committee may constitute chak wise chak samiti for efficient distribution of water and to implement discussion taken by general body meeting within the chak concern. Chak samiti shall consists of three farmer members of the concern chak nominated by the President/ Chair person.