Section 4(2)(b) in The U.P. Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1976

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)to make any such books or documents a part of the record of the proceedings of the departmental inquiry; or

Legal Document View