Section 93(3) in The Rajasthan Agricultural Produce Markets Rules, 1963
(3)On a requisition by the Chairman or Secretary to the Market Committee, the Inspector of Weights and Measures, in whose jurisdiction the market is situated shall carry out the inspection and testing of weights, measures and weighing or measuring instruments in use in the market and shall take such action as is consistent with the provisions of the Rajasthan Weights and Measures Act and the rules made thereunder.
