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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(viii) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(viii)insurance policies for fire or floods or theft or burglary or riots etc. and for the goods stored;