Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(1)(a) in Telangana State Judicial (Service and Cadre) Rules, 2017 (a)One, who has been practicing for not less than 7 years as an Advocate as on the date of publication of the advertisement in the news papers;