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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in Gujarat Compulsory Primary Education Act, 1961

(g)"Director" means an officer appointed by the State Government as the Director of Education and includes any officer who may be authorised by the State Government to perform all or any of the functions of the Director under this Act;