Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 383] [Entire Act] State of Maharashtra - Subsection Section 383(a) in The City of Nagpur Corporation Act, 1948 (a)institute, defend or withdraw from legal proceedings under this Act, or under any rule or by-law made thereunder or any other enactment for the time being in force;
