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Punjab-Haryana High Court

Ramesh Chander And Ors vs State Of Haryana And Ors on 3 August, 2023

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                         Neutral Citation No:=2023:PHHC:101198




                                                                2023:PHHC:101198

IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                         CWP No.16010 of 2016 (O&M)
                                         Date of Decision:03.08.2023

Ramesh Chander and others                                            ...Petitioners
                                         Vs

State of Haryana and others                                          ...Respondents

CORAM:      HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present:    Mr. R.S. Malik, Advocate
            for the petitioners.

            Mr. Sourabh Mohunta, DAG, Haryana.
                  -.-
HARSIMRAN SINGH SETHI J. (ORAL)

For detailed order, see order passed in CWP No.4404 of 2015 titled Harish Kumar and others Vs. State of Haryana and others of even date.

(HARSIMRAN SINGH SETHI) JUDGE August 03, 2023 Pankaj* Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:101198 1 of 1 ::: Downloaded on - 09-08-2023 21:39:41 :::