Punjab-Haryana High Court
Ramesh Chander And Ors vs State Of Haryana And Ors on 3 August, 2023
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2023:PHHC:101198
2023:PHHC:101198
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.16010 of 2016 (O&M)
Date of Decision:03.08.2023
Ramesh Chander and others ...Petitioners
Vs
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. R.S. Malik, Advocate
for the petitioners.
Mr. Sourabh Mohunta, DAG, Haryana.
-.-
HARSIMRAN SINGH SETHI J. (ORAL)
For detailed order, see order passed in CWP No.4404 of 2015 titled Harish Kumar and others Vs. State of Haryana and others of even date.
(HARSIMRAN SINGH SETHI) JUDGE August 03, 2023 Pankaj* Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:101198 1 of 1 ::: Downloaded on - 09-08-2023 21:39:41 :::